Section 10 in The Rajiv Gandhi National Aviation University Act, 2013
10. Officers of University.
- The following shall be the officers of the University:-(1)the Chancellor;(2)the Vice-Chancellor;(3)the Deans of Schools;(4)the Registrar;(5)the Finance Officer;(6)the Controller of Examinations; and(7)such other officers as may be declared by the Statutes to be officers of the University.
