Section 5(5)(b) in The Press And Registration Of Books Act, 1867

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Union of India - Subsection

Section 5(5)(b) in The Press And Registration Of Books Act, 1867

(b)within three months [of the authentication of the declaration under section 6] [Substituted by Act 26 of 1960, Section 2, for "or the declaration" (w.e.f. 1.10.1960).], in the case of any other newspaper,

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Union of India - Subsection

Section 5(5)(b) in The Press And Registration Of Books Act, 1867