Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(2)Every such bench shall have the powers conferred by the Code of Criminal Procedure 1973 (Central Act No. 2 of 1974).