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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(c) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

(c)where there is access from the lower part of a machinery space to a water-tight shaft tunnel, the access opening shall be provided with a sliding water-tight door which shall be capable of being operated locally on both sides of the door;