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[Cites 0, Cited by 0] [Section 256] [Entire Act]

NCT Delhi - Subsection

Section 256(2) in The New Delhi Municipal Council Act, 1994

(2)The provisions of sub-sections (2) and (3) of section 254 and section 255 and the rules made thereunder, shall, so far as may be, apply to the filing and disposal of an appeal under this section as they apply to the filing and disposal of an appeal under those sections.