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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Assam - Subsection

Section 24(2)(f) in Assam Homoeopathic Medicine Act, 1955

(f)the accounts to be kept by Boards, the manner in which accounts shall be audited and published and the power of auditor in respect of disallowance and surcharge;