Supreme Court - Daily Orders
P. Kishore Kumar vs Vittal K Patkar on 11 October, 2023
Bench: Bela M. Trivedi, Dipankar Datta
ITEM NO.105 COURT NO.16 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 7210/2011
P. KISHORE KUMAR Appellant(s)
VERSUS
VITTAL K PATKAR Respondent(s)
(IA No. 185582/2023 - EXEMPTION FROM FILING O.T.
IA No. 185581/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 11-10-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE BELA M. TRIVEDI
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Appellant(s) Mr. A. Diwakara,Sr.Adv.
Mr. Kashi Vishweshwar,Adv.
Ms. A. Sumathi, AOR
For Respondent(s) Mr. S.N. Bhat,Sr.Adv.
Mr. Anand Sanjay M. Nuli,Adv.
Ms. Akhila Wali,Adv.
Mr. Shiva Swaroop,Adv.
Mr. Nanda Kumar K.B.,Adv.
For M/s. Nuli & Nuli, AOR
UPON hearing the counsel the Court made the following
O R D E R
1. Heard learned counsel for the parties at length.
2. Arguments concluded.
3 Judgment reserved.
4. Learned counsel for the parties are requested to submit written notes of submission, if any, by 16.10.2023.
Signature Not Verified(NARENDRA PRASAD) Digitally signed by (ANJU KAPOOR) Narendra Prasad ASTT. REGISTRAR-cum-PS Date: 2023.10.11 16:59:32 IST COURT MASTER (NSH) Reason: