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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Karnataka - Subsection

Section 5(ix) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(ix)to establish and adopt such schools, special centers, specialized study centers or other units for research and instruction as are, in the opinion of the University, necessary for the furtherance of its objects;