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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(b) in The Delhi Rent Control Act, 1958

(b)son or daughter, or, where there are both son and daughter, both of them, [Substituted by Act 18 of 1976, section 2, for clause (1) (w.r.e.f. 1-12-1975)]