Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Securities And Exchange Board Of India - Subsection Section 8(3) in Securities And Exchange Board Of India (Foreign Institutional Investors) Regulations, 1995 (3)A foreign institutional investor or a sub account may surrender the certificate of registration granted to it by the Board.
