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Sunny vs Bharath Manji Patel on 23 July, 2018

      ITEM NO.48                             REGISTRAR COURT. 2                   SECTION IV-A

                                      S U P R E M E C O U R T O F          I N D I A
                                              RECORD OF PROCEEDINGS


                                             BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

      SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 41398/2017

      SUNNY & ANR.                                                              Petitioner(s)

                                                        VERSUS

      BHARATH MANJI PATEL & ORS.                                                Respondent(s)

      (IA No.8396/2018-CONDONATION OF DELAY IN FILING )

      Date : 23-07-2018 This petition was called on for hearing today.



      For Petitioner(s)
                                            Mr. Ankolekar Gurudatta, AOR

      For Respondent(s)                     Dr.Sudhir Bisla,Adv.
                                            Mms.Sumitra Bisla,Adv.
                                            Mr. Pranaya Kumar Mohapatra, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Four weeks time as last chance is given to respondent No.3 to file the counter affidavit.

Four weeks time as last chance is given to the Ld.counsel for the petitioner to comply with the terms of the order dated 01.05.2018 of this Court in respect of the respondent Nos.1 & 4.

Service is complete on the respondent No.2, but no one has entered appearance on his behalf.

List the matter again on 07.09.2018.

RAJESH KUMAR GOEL Digitally signed by SUSHMA KUMARI Registrar BAJAJ SB Date: 2018.07.24 15:41:13 IST Reason: