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Supreme Court - Daily Orders

In Re : Cemetry And Crematorium Workers ... vs By Courts Motion on 22 July, 2019

Bench: Chief Justice, Deepak Gupta, Aniruddha Bose

     ITEM NO.50                              COURT NO.1               SECTION PIL-W

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     Writ Petition (C) No.1185/2018


                      IN RE :   CEMETRY AND CREMATORIUM WORKERS LIVING AS
                                SLAVES AND BONDED LABOURERS


     Date : 22-07-2019 This petition was called on for hearing today.

     CORAM :
                           HON'BLE THE CHIEF JUSTICE
                           HON'BLE MR. JUSTICE DEEPAK GUPTA
                           HON'BLE MR. JUSTICE ANIRUDDHA BOSE


                                       By Courts Motion

     Respondent No.3                 Mr. Balaji Srinivasan,Adv.
                                     Mr. B. Vinodh Kanna,AOr
                                     Ms. G. Chitrakala,Adv.


                            UPON hearing the counsel the Court made the following
                                               O R D E R

A prayer has been made on behalf of the State of Tamil Nadu for grant of two weeks' time to place on record the relevant policy.

In view of the same, list after two weeks. Relevant policy be placed on record till then.





                         (Anand Prakash)                         (Sarita Purohit)
                          Branch Officer                             AR-cum-PS




Signature Not Verified

Digitally signed by
SARITA PUROHIT
Date: 2019.07.23
17:14:24 IST
Reason: