Supreme Court - Daily Orders
In Re : Cemetry And Crematorium Workers ... vs By Courts Motion on 22 July, 2019
Bench: Chief Justice, Deepak Gupta, Aniruddha Bose
ITEM NO.50 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (C) No.1185/2018
IN RE : CEMETRY AND CREMATORIUM WORKERS LIVING AS
SLAVES AND BONDED LABOURERS
Date : 22-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
By Courts Motion
Respondent No.3 Mr. Balaji Srinivasan,Adv.
Mr. B. Vinodh Kanna,AOr
Ms. G. Chitrakala,Adv.
UPON hearing the counsel the Court made the following
O R D E R
A prayer has been made on behalf of the State of Tamil Nadu for grant of two weeks' time to place on record the relevant policy.
In view of the same, list after two weeks. Relevant policy be placed on record till then.
(Anand Prakash) (Sarita Purohit)
Branch Officer AR-cum-PS
Signature Not Verified
Digitally signed by
SARITA PUROHIT
Date: 2019.07.23
17:14:24 IST
Reason: