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[Cites 0, Cited by 0] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(10) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Transmission Tariff) Regulations, 2011

(10)The Licence shall submits detail of capital expenditure and additional capital expenditure incurred during the period under review, duly audit and certified by the auditors.