Delhi High Court - Orders
(29) Essel Housing Projects Pvt Ltd vs The Indian Airlines Pilots Cooperative ... on 27 April, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~29, 30, 34 & 36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 299/2016
(29) ESSEL HOUSING PROJECTS PVT LTD ..... Petitioner
Through: Mr. Aashish Chopra, Senior Adv.
with Mr. S. K. Gupta, Mr. B. K.
Sharma, Mr. Siddharth Mittal, Mr.
Gagandeep Singh, Ms. Meher Nagpal,
Ms. Shilpa G. Mittal, Mr. Kshitiz
Chauhan and Mr. Rishav Vati, Advs.
versus
THE INDIAN AIRLINES PILOTS COOPERATIVE HOUSE
BUILDING SOCIETY ..... Respondent
Through: Ms. Anu Bagai and Mr. Rishabh
Shukla, Advs.
+ O.M.P. (COMM) 304/2016 & IA No. 14105/2012
(30) THE INDIAN AIRLINES PILOTS CO OPERATIVE HOUSE
BUILDING SOCIETY LTD ..... Petitioner
Through: Ms. Anu Bagai and Mr. Rishabh
Shukla, Advs
versus
M/S ESSEL HOUSING PROJECTS PVT LTD ..... Respondent
Through: Mr. Aashish Chopra, Senior Adv.
with Mr. S. K. Gupta, Mr. B. K.
Sharma, Mr. Siddharth Mittal, Mr.
Gagandeep Singh, Ms. Meher Nagpal,
Ms. Shilpa G. Mittal, Mr. Kshitiz
Chauhan and Mr. Rishav Vati, Advs.
Signature Not Verified
Digitally Signed
By:RADHA BISHT
Signing Date:28.04.2023
14:56:24
+ O.M.P.(I) (COMM.) 101/2019
(34) THE INDIAN AIRLINES PILOTS CO-OPERATIVE HOUSE
BUILDING SOCIETY LIMITED ..... Petitioner
Through: Ms. Anu Bagai and Mr. Rishabh
Shukla, Advs
versus
M/S ESSEL HOUSING PROJECTS PVT. LTD. ..... Respondent
Through: Mr. Aashish Chopra, Senior Adv.
with Mr. S. K. Gupta, Mr. B. K.
Sharma, Mr. Siddharth Mittal, Mr.
Gagandeep Singh, Ms. Meher Nagpal,
Ms. Shilpa G. Mittal, Mr. Kshitiz
Chauhan and Mr. Rishav Vati, Advs
+ OMP (ENF.) (COMM.) 98/2019 & EX.APPL. (OS) 670/2019,
772/2021, 773/2021, 1188/2021, 266/2022
(36) THE INDIAN AIRLINES PILOTS CO-OPERATIVE HOUSE
BUILDING SOCIETY LTD. ..... Decree Holder
Through: Ms. Anu Bagai and Mr. Rishabh
Shukla, Advs
versus
M/S ESSEL HOUSING PROJECTS PVT. LTD. ..... Judgement
Debtor
Through: Mr. Aashish Chopra, Senior Adv.
with Mr. S. K. Gupta, Mr. B. K.
Sharma, Mr. Siddharth Mittal, Mr.
Gagandeep Singh, Ms. Meher Nagpal,
Ms. Shilpa G. Mittal, Mr. Kshitiz
Chauhan and Mr. Rishav Vati, Advs
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
Signature Not Verified
Digitally Signed
By:RADHA BISHT
Signing Date:28.04.2023
14:56:24
ORDER
% 27.04.2023 List on 07.07.2023.
SACHIN DATTA, J APRIL 27, 2023/r Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:28.04.2023 14:56:24