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Delhi High Court - Orders

(29) Essel Housing Projects Pvt Ltd vs The Indian Airlines Pilots Cooperative ... on 27 April, 2023

Author: Sachin Datta

Bench: Sachin Datta

                          $~29, 30, 34 & 36
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    O.M.P. (COMM) 299/2016
                          (29) ESSEL HOUSING PROJECTS PVT LTD          ..... Petitioner
                                            Through: Mr. Aashish Chopra, Senior Adv.
                                                      with Mr. S. K. Gupta, Mr. B. K.
                                                      Sharma, Mr. Siddharth Mittal, Mr.
                                                      Gagandeep Singh, Ms. Meher Nagpal,
                                                      Ms. Shilpa G. Mittal, Mr. Kshitiz
                                                      Chauhan and Mr. Rishav Vati, Advs.

                                               versus

                               THE INDIAN AIRLINES PILOTS COOPERATIVE HOUSE
                               BUILDING SOCIETY                      ..... Respondent
                                             Through: Ms. Anu Bagai and Mr. Rishabh
                                                       Shukla, Advs.

                          +    O.M.P. (COMM) 304/2016 & IA No. 14105/2012
                          (30) THE INDIAN AIRLINES PILOTS CO OPERATIVE HOUSE
                               BUILDING SOCIETY LTD                 ..... Petitioner
                                             Through: Ms. Anu Bagai and Mr. Rishabh
                                                       Shukla, Advs

                                               versus

                               M/S ESSEL HOUSING PROJECTS PVT LTD      ..... Respondent
                                             Through: Mr. Aashish Chopra, Senior Adv.
                                                      with Mr. S. K. Gupta, Mr. B. K.
                                                      Sharma, Mr. Siddharth Mittal, Mr.
                                                      Gagandeep Singh, Ms. Meher Nagpal,
                                                      Ms. Shilpa G. Mittal, Mr. Kshitiz
                                                      Chauhan and Mr. Rishav Vati, Advs.




Signature Not Verified
Digitally Signed
By:RADHA BISHT
Signing Date:28.04.2023
14:56:24
                           +    O.M.P.(I) (COMM.) 101/2019
                          (34) THE INDIAN AIRLINES PILOTS CO-OPERATIVE HOUSE
                               BUILDING SOCIETY LIMITED             ..... Petitioner
                                             Through: Ms. Anu Bagai and Mr. Rishabh
                                                       Shukla, Advs

                                                versus

                               M/S ESSEL HOUSING PROJECTS PVT. LTD. ..... Respondent
                                             Through: Mr. Aashish Chopra, Senior Adv.
                                                      with Mr. S. K. Gupta, Mr. B. K.
                                                      Sharma, Mr. Siddharth Mittal, Mr.
                                                      Gagandeep Singh, Ms. Meher Nagpal,
                                                      Ms. Shilpa G. Mittal, Mr. Kshitiz
                                                      Chauhan and Mr. Rishav Vati, Advs


                          +    OMP (ENF.) (COMM.) 98/2019 & EX.APPL. (OS) 670/2019,
                               772/2021, 773/2021, 1188/2021, 266/2022
                          (36) THE INDIAN AIRLINES PILOTS CO-OPERATIVE HOUSE
                               BUILDING SOCIETY LTD.                ..... Decree Holder
                                             Through: Ms. Anu Bagai and Mr. Rishabh
                                                       Shukla, Advs

                                                versus

                               M/S ESSEL HOUSING PROJECTS PVT. LTD. ..... Judgement
                               Debtor
                                             Through: Mr. Aashish Chopra, Senior Adv.
                                                      with Mr. S. K. Gupta, Mr. B. K.
                                                      Sharma, Mr. Siddharth Mittal, Mr.
                                                      Gagandeep Singh, Ms. Meher Nagpal,
                                                      Ms. Shilpa G. Mittal, Mr. Kshitiz
                                                      Chauhan and Mr. Rishav Vati, Advs

                               CORAM:
                               HON'BLE MR. JUSTICE SACHIN DATTA


Signature Not Verified
Digitally Signed
By:RADHA BISHT
Signing Date:28.04.2023
14:56:24
                                                  ORDER

% 27.04.2023 List on 07.07.2023.

SACHIN DATTA, J APRIL 27, 2023/r Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:28.04.2023 14:56:24