Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(x) in The Delhi Water Board Act, 1998 (x)"New Delhi Municipal Council" means the New Delhi Municipal Council established under the New Delhi Municipal Act, 1994 (Central Act 44 of 1994) and includes any successor body or bodies thereto;
