Section 13(a) in Finance Act, 2013

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Union of India - Subsection

Section 13(a) in Finance Act, 2013

(a)in sub-section (7),-

(i)after the words "acquired listed equity shares", the words "or listed units of an equity oriented fund" shall be inserted;

(ii)after the words "in such equity shares", the words "or units" shall be inserted;