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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(3) in Assam State Acquisition of Zamindaries Act, 1951

(3)The notification referred to in sub-section (1) shall also be published in at least two issues of two newspapers having circulation in the State of Assam in at least two issues of two newspapers having circulation in the State of Assam.