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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(1)(a) in Travancore-Cochin Literary, Scientific and Charitable Societies Registration Act, 1955

(a)all sums of money received and expended for and on behalf of the society and the matters in respect of which the receipt and expenditure take place; and