Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 16 in Gujarat State Disaster Management Act, 2003

16. Awareness and preparedness.

(1)The Authority shall promote or cause to be promoted awareness and preparedness and advise and train the community, and stakeholders with a view to increasing capacity of the community and stakeholders to deal with potential disasters by-
(a)publishing guidelines and recommendations in this behalf;
(b)facilitating access to its electronic database;
(c)promoting disaster management capacity building and training programs amongst communities and other stakeholders;
(d)assisting in the development of methodologies for reduction of vulnerability of disasters;
(e)coordinating the integration of methodologies for awareness and such other activities; and
(f)acting in any other manner as it deems fit in this behalf.
(2)The Authority shall formulate such policy relating to mechanisms for risk transfer including insurance for disaster preparedness as it deems necessary and implement the same or cause to be implemented.