Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 8 in The Orissa State Electricity (Supply) Rules, 1962 8. Powers of Chairman. - Chairman shall exercise powers specified in Appendix 6 annexed to these rules and Government may from time to time by order add to or modify the same.
