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NCT Delhi - Section

Section 14 in The Delhi Excise Act, 2009

14. Power to take security and counterpart agreement.

– Subject to such rules as may be prescribed, any authority granting a licence under this Act, may require the licensee-
(a)to give security for the observance of the terms of his licence; and
(b)to execute a counterpart agreement in conformity with the tenor of his licence.