Chattisgarh High Court
Sevaram Sahu vs State Of Chhattisgarh 27 Wpc/453/2018 ... on 20 February, 2018
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
Writ Petition (S) No. 1587 of 2018
Smt. Sumitra Dhruvanshi W/o Late Shri Gokul Ram Dhruvanshi, Aged About
62 Years, R/o Village Mungaser, PO Jhalap District Mahasamund
(Chhattisgarh), District : Mahasamund, Chhattisgarh
---- Petitioner
Versus
1. State Of Chhattisgarh Through The Secretary Agriculture And Sahakarita
Mantralaya, Mahanadi Bhavan, Naya Raipur, District Raipur Chhattisgarh.,
District : Raipur, Chhattisgarh
2. Director Agriculture And Sahakarita Mantralaya, Naya Raipur, District Raipur
Chhattisgarh., District : Raipur, Chhattisgarh
3. Chhattisgarh State Co-Operative Marketing Federation, Raipur Through Its
Manager Director, Kerala Bhawan Civil Line, Raipur Chhattisgarh., District :
Raipur, Chhattisgarh
4. Zila Sahakari Kendriya Bank Maryadit, Raipur Through Its Managing
Director Chaubay Colony, G.E. Road, Raipur Chhattisgarh., District : Raipur,
Chhattisgarh
5. Branch Manager, Zila Sahakari Kendriya Bank Maryadit, Raipur, Chaubay
Colony G.E. Raod, Raipur Chhattisgarh., District : Raipur, Chhattisgarh
6. Superintendent Zila Sahakari Kendriya Bank Maryadit, Raipur Chaubay
Colony, G.E. Road, Raipur Chhattisgarh., District : Raipur, Chhattisgarh
7. Registrar, Co-Operative Society Floor-III, Indrawati Bhawan Naya Raipur
Chhattisgarh., District : Raipur, Chhattisgarh
---- Respondents
Writ Petition (S) No. 1597 of 2018 Ishwari Bai Parihar, aged about 56 years, W/o Late Shri Ganesh Singh Parihar, R/o Village Bhatagoan, PS Kurud, District- Dhamtari (C.G.)
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary Agriculture And Sahakarita Mantralaya, Mahanadi Bhavan, Naya Raipur, District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
2. Director Agriculture And Sahakarita Mantralaya, Naya Raipur, District Raipur 2 Chhattisgarh., District : Raipur, Chhattisgarh
3. Chhattisgarh State Co-Operative Marketing Federation, Raipur Through Its Manager Director, Kerala Bhawan Civil Line, Raipur Chhattisgarh., District :
Raipur, Chhattisgarh
4. Zila Sahakari Kendriya Bank Maryadit, Raipur Through Its Managing Director Chaubay Colony, G.E. Road, Raipur Chhattisgarh., District : Raipur, Chhattisgarh
5. Branch Manager, Zila Sahakari Kendriya Bank Maryadit, Raipur, Chaubay Colony G.E. Raod, Raipur Chhattisgarh., District : Raipur, Chhattisgarh
6. Superintendent Zila Sahakari Kendriya Bank Maryadit, Raipur Chaubay Colony, G.E. Road, Raipur Chhattisgarh., District : Raipur, Chhattisgarh
7. Registrar, Co-Operative Society Floor-III, Indrawati Bhawan Naya Raipur Chhattisgarh., District : Raipur, Chhattisgarh
---- Respondents Writ Petition (S) No. 1603 of 2018 Sevaram Sahu, aged about 67 years, S/o Late Shri Manbodhi Sahu, R/o Village Madha, Tahsil Kurud, District Dhamtari (C.G.)
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary Agriculture And Sahakarita Mantralaya, Mahanadi Bhavan, Naya Raipur, District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
2. Director Agriculture And Sahakarita Mantralaya, Naya Raipur, District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
3. Chhattisgarh State Co-Operative Marketing Federation, Raipur Through Its Manager Director, Kerala Bhawan Civil Line, Raipur Chhattisgarh., District :
Raipur, Chhattisgarh
4. Zila Sahakari Kendriya Bank Maryadit, Raipur Through Its Managing Director Chaubay Colony, G.E. Road, Raipur Chhattisgarh., District : Raipur, Chhattisgarh
5. Branch Manager, Zila Sahakari Kendriya Bank Maryadit, Raipur, Chaubay Colony G.E. Raod, Raipur Chhattisgarh., District : Raipur, Chhattisgarh
6. Superintendent Zila Sahakari Kendriya Bank Maryadit, Raipur Chaubay Colony, G.E. Road, Raipur Chhattisgarh., District : Raipur, Chhattisgarh
7. Registrar, Co-Operative Society Floor-III, Indrawati Bhawan Naya Raipur Chhattisgarh., District : Raipur, Chhattisgarh ---- Respondents 3 For Petitioners : Mr. Faisal Akhtar, Advocate. For Respondents : Mr. S. C. Verma, Advocate. For State : Mr. Avinash Singh, Panel Lawyer.
Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 20/02/18
1. The petitioners have filed this writ petition challenging the order of recovery passed by the Zila Sahakari Kendriya Bank, Raipur.
2. Learned counsel appearing on behalf of the petitioners would submit that petitioners may be allowed to make representation before the respondent Bank for redressal of their grievances.
3. I have heard learned counsel for the petitioners.
4. The prayer appears to be fair and reasonable and is accordingly allowed.
5. Be that as it may, the petitioners would be at liberty to make representation before the respondent Bank and, in that event, the respondent - Bank shall consider and decide the petitioners' representation on its own merits within a period of one month from the date of receipt of representation and pass a reasoned order after giving opportunity of hearing to the petitioners.
6. With the aforesaid observations, the writ petition stands finally disposed of. No order as to cost(s).
SD/-
(Sanjay K. Agrawal) Judge Priyanka