Madhya Pradesh High Court
Farooque Hussain vs The State Of Madhya Pradesh on 21 October, 2020
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 WP-24247-2019 The High Court Of Madhya Pradesh WP-24247-2019 (FAROOQUE HUSSAIN Vs THE STATE OF MADHYA PRADESH AND OTHERS) 2 Jabalpur, Dated : 21-10-2020 Heard through Video Conferencing. List along with W.P. No. 12190/2019.
(SANJAY DWIVEDI) JUDGE rao Signature Not Verified SAN Digitally signed by SATYA SAI RAO Date: 2020.10.22 13:41:19 IST