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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(2) in West Bengal Apartment Ownership Rules, 1974

(2)'Words and expressions used in these rules and in the forms appended to these rules, but not defined herein above, but defined in the Act, shall have the same meaning as are respectively assigned to them in the Act.