Delhi High Court - Orders
Sh. Deepak Chouhan vs Government Of National Capital ... on 28 July, 2022
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11979/2019 & CM APPL. 49051/2019
SH. DEEPAK CHOUHAN ..... Petitioner
Through: Ms. Manasi Bhushan with
Mr. Shivam Gaur, Advocates.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI AND ORS. ..... Respondents
Through: Mr. Arun Vohra, Advocate for
respondent No.2.
Mr. K.G. Gopalakrishnan with
Ms. Nisha Mohandas, Advocates for
respondent No.7.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 28.07.2022 Hon'ble Judge is on leave today. Re-notify on 17th October, 2022.
BY ORDER (COURT MASTER) JULY 28, 2022 st Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:29.07.2022 10:54:31