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Delhi High Court - Orders

Sh. Deepak Chouhan vs Government Of National Capital ... on 28 July, 2022

Author: Dinesh Kumar Sharma

Bench: Dinesh Kumar Sharma

                          $~27
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 11979/2019 & CM APPL. 49051/2019
                                 SH. DEEPAK CHOUHAN                              ..... Petitioner
                                                   Through:     Ms. Manasi Bhushan with
                                                                Mr. Shivam Gaur, Advocates.

                                                   versus

                                 GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                 DELHI AND ORS.                         ..... Respondents
                                              Through: Mr. Arun Vohra, Advocate for
                                                       respondent No.2.
                                                       Mr. K.G. Gopalakrishnan with
                                                       Ms. Nisha Mohandas, Advocates for
                                                       respondent No.7.

                                 CORAM:
                                 HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                   ORDER

% 28.07.2022 Hon'ble Judge is on leave today. Re-notify on 17th October, 2022.

BY ORDER (COURT MASTER) JULY 28, 2022 st Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:29.07.2022 10:54:31