Supreme Court - Daily Orders
Orissa Pvt. Engineering College ... vs All India Council For Technical ... on 8 May, 2017
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.39 COURT NO.9 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 10543/2017
(Arising out of impugned final judgment and order dated
19/09/2016 in WPC No. 8128/2015 passed by the High Court Of
Orissa At Cuttack)
ORISSA PVT. ENGINEERING COLLEGE
ASSOCIATION (OPECA) Petitioner(s)
VERSUS
ALL INDIA COUNCIL FOR TECHNICAL
EDUCATION AND ORS. Respondent(s)
(With interim relief and office report)
Date : 08/05/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. S.K. Padhi, Sr. Adv.
Mr. Shubhranshu Padhi,Adv.
Ms. Gursimran Dhillon, Adv.
For Respondent(s) Mr. Neeraj Kumar Jain, Sr. Adv.
Mr. Milind Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List along with SLP(C) No. 7277 of 2014.
[ Charanjeet Kaur ] [ Indu Pokhriyal ] A.R.-cum-P.S. Court Master Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2017.05.08 17:06:50 IST Reason: