Supreme Court - Daily Orders
Ashwini Kumar Upadhyay vs Union Of India on 6 December, 2022
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.21 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 699/2016
ASHWINI KUMAR UPADHYAY Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(MR. VIJAY HANSARIA, SR. ADVOCATE IS AMICUS CURIAE IN THE INSTANT
MATTER. [[AFTER NOTICE MATTER]List the petition on 6 December 2022,
on the top of the Board.
(IA No. 107427/2018 - APPROPRIATE ORDERS/DIRECTIONS IA
No.39027/2020 - APPROPRIATE ORDERS/DIRECTIONS IA No. 141281/2022 -
APPROPRIATE ORDERS/DIRECTIONS IA No. 141108/2022 - APPROPRIATE
ORDERS/DIRECTIONS IA No. 73459/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 8016/2022 - APPROPRIATE ORDERS/DIRECTIONS IA No. 81287/2018
– CLARIFICATION/DIRECTION IA No. 2029/2020 – CLARIFICATION/
DIRECTION IA No. 143394/2021 – CLARIFICATION/DIRECTION IA
No.136819/2017 – CLARIFICATION/DIRECTION IA No. 126476/2021 –
CLARIFICATION/DIRECTION IA No. 108743/2021 - CLARIFICATION/
DIRECTION IA No. 55244/2022 – CLARIFICATION/DIRECTION IA
No.54637/2017 – CLARIFICATION/DIRECTION IA No. 156548/2022 –
CLARIFICATION/DIRECTION IA No. 54552/2017 – DIRECTIONS IA
No.97487/2022 - EXEMPTION FROM FILING AFFIDAVIT IA No. 149485/2021
- EXEMPTION FROM FILING O.T. IA No. 146933/2018 - EXEMPTION FROM
FILING O.T. IA No. 130543/2018 - EXEMPTION FROM FILING O.T. IA
No.103522/2019 - EXEMPTION FROM FILING O.T. IA No. 91514/2022 -
EXEMPTION FROM FILING O.T. IA No. 55246/2022 - EXEMPTION FROM
FILING O.T. IA No. 168881/2022 - EXEMPTION FROM FILING O.T. IA
No.101624/2021 - EXEMPTION FROM FILING O.T. IA No. 107431/2018 -
EXEMPTION FROM FILING O.T. IA No. 2083/2019 – INTERVENTION
APPLICATION IA No. 81286/2018 - INTERVENTION APPLICATION IA
No.2027/2020 - INTERVENTION APPLICATION IA No. 127368/2018 -
INTERVENTION APPLICATION IA No. 7992/2022 – INTERVENTION/
IMPLEADMENT IA No. 58124/2017 – INTERVENTION/IMPLEADMENT IA
No.57812/2017 – INTERVENTION/IMPLEADMENT IA No. 108742/2021 –
INTERVENTION/IMPLEADMENT IA No. 156559/2022 – INTERVENTION/
IMPLEADMENT IA No. 127023/2018 – INTERVENTION/IMPLEADMENT IA
No.55243/2022 – INTERVENTION/IMPLEADMENT IA No. 71929/2019 –
INTERVENTION/IMPLEADMENT IA No. 127553/2020 – INTERVENTION/
IMPLEADMENT IA No. 156545/2022 – INTERVENTION/IMPLEADMENT IA
Signature Not Verified
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2022.12.08
16:19:35 IST
Reason:
2
No.2085/2019 - PERMISSION TO APPEAR AND ARGUE IN PERSON IA No.
98425/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES IA No. 72938/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES IA No. 130542/2018 - STAY APPLICATION)
Date : 06-12-2022 These matters were called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s)
Mr. Ashwani Kumar Dubey, AOR
For Respondent(s)
Mr. Tushar Mehta, SGI
Mr. K.M. Nataraj, ASG
Ms. V. Mohana, Sr. Adv.
Mr. Rajat Nair, Adv.
Ms. Neela Kedar Gokhale, Adv.
Mr. Mohd. Akhil, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. Pranav Sachdeva, AOR
Mr. Balaji Srinivasan, AOR
Mr. Mukesh Kumar Maroria, AOR
Mr. Sidhant Kumar, Adv.
Ms. Manya Chandok, Adv.
Ms. Sakshi Garg, Adv.
Mr. Abhishek Pandey, Adv.
Mr. Sahil Tagotra, AOR
Mr. Shiv Ram Sharma, AOR
Ms. Priyadarshni Priya, Adv.
Mr. Apoorv Kurup, AOR
Mr. Krishnam Mishra, Adv.
Mr. Rajeev Kumar Dubey, Adv.
Mr. Ashiwan Mishra, Adv.
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Mr. Yatinder Chaudhary, Adv.
Mr. Kamlendra Mishra, AOR
Mr. Anandh Kannan N., AOR
Mr. Arjun Garg, AOR
Ms. Sagun Srivastava, Adv.
Mr. Satish Pandey, AOR
Intervenor-in-person, AOR
Dr. Manish Singhvi, Sr. Adv.
Mr. Arpit Parkash, Adv.
Mr. Vikalp Sharma, Adv.
Mr. Sandeep Kumar Jha, AOR
Mr. Vijay Hansaria, Sr. Adv.
Ms. Sneha Kalita, AOR
Ms. Kavya Jhawar, Adv.
Ms. Radhika Gautam, AOR
Mr. Raghvendra Kumar, Adv.
Mr. Anand Kumar Dubey, Adv.
Mr. Simanta Kumar, Adv.
Mr. Rajiv Kumar Sinha, Adv.
Mr. Jainendra Ojha, Adv.
Mr. Ashish Kumar Sinha, Adv.
Mr. Narendra Kumar, AOR
Mr. Sanjai Kumar Pathak, AOR
Mr. Arvind Kumar Tripathi, Adv.
Mrs. Shashi Pathak, Adv.
M/S. Gorkela Law Office, AOR
Mr. V. Krishnamurthy, AAG
Dr. Joseph Aristotle S., AOR
Ms. Nupur Sharma, Adv.
Mr. Shobhit Dwivedi, Adv.
Mr. Sanjeev Kr. Mahara, Adv.
Ms. Vaidehi Rastogi, Adv.
Ms. Richa Vishwakarma, Adv.
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Sri P.N. Ravindran, Sr. Adv.
Mr. T. G. Narayanan Nair, AOR
Ms. Swathi H. Prasad, Adv.
Mr. Abhinav Mukerji, AOR
Ms. Uttara Babbar, AOR
Mr. B. K. Satija, AAG
Mr. Samar Vijay Singh, AOR
Ms. Amrita Verma, Adv.
Ms. Prachi Chahal, Adv.
Ms. Himani Bhatnagar, Adv.
Mr. Sanjeev Prakash Upadhyay, Adv.
Mr. Sanjay Kumar Visen, AOR
Mr. Naresh K. Sharma, AOR
Ms. K. V. Bharathi Upadhyaya, AOR
Mrs. K. Enatoli Sema, AOR
Ms. Limayinla Jamir, Adv.
Mr. Amit Kumar Singh, Adv.
Ms. Chubalemla Chang, Adv.
Mr. Prang Newmai, Adv.
Mr. Ravindra Lokhande, Adv.
Mr. Babanjeet Singh Mew, Adv.
Mr. Abhishek Atrey, AOR
Mr. Sunny Choudhary, AOR
Mr. Ashok Mathur, AOR
Mr. Ravinder Singh, Adv.
Ms. Raveesha Gupta, Adv.
Ms. Mantika Haryani, Adv.
Mr. Shreyas Awasthi, Adv.
Mr. Devvrat Singh, Adv.
Ms. Astha Sharma, AOR
Mr. V.N. Raghupathy, AOR
Mr. Md. Apzal Ansari, Adv.
Mr. Prakash Jadhav, Adv.
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Mr. Ravichandra Jadhav,Adv.
Mr. Dhanesh ieshdhan, Adv.
Mr. Varun Varma, Adv.
Mr. Premnath Mishra, Adv.
Mr. Abbula Kalam, Adv.
Mr. Malak Manish Bhatt, AOR
Ms. G. Indira, AOR
Mr. Aravindh S., AOR
Ms. Uma Bhuvaneshwari C., Adv.
Mr. Kabir Dixit, AOR
Mr. G. N. Reddy, AOR
Mr. Ajay Pal, AOR
Mr. Ranjan Mukherjee, AOR
Mr. Sandeep Sudhakar Deshmukh, AOR
Mr. Shovodeep Roy, AOR
Mr. Sai Shashank V., Adv.
Mr. Kumar Arnav Singhdeo, Adv.
Mr. Deepayan Dutta, Adv.
Mr. Abhimanue Shrestha, AOR
M/S. PLR Chambers and Co., AOR
Mr. Gaurav Agrawal, AOR
Mrs. Anil Katiyar, AOR
Mr. Sameer Abhyankar, AOR
Ms. Yeshi Rinchhen, Adv.
Mr. Abhinav Mishra, Adv.
Ms. Nishi Sangtani, Adv.
Ms. Vani Vandana Chhetri, Adv.
Mr. Sibo Sankar Mishra, AOR
Mr. Shantanu Sagar, AOR
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Ms. Aswathi M.k., AOR
Mr. Sachin Patil, AOR
Mr. Karan Bharihoke, AOR
Ms. Jesal Wahi, AOR
Ms. Hemantika Wahi, AOR
Mr. Chirag M. Shroff, AOR
Mr. Shailendra P. Singh, Adv.
Mr. Prashanto Chandra Sen, Sr. Adv.
Mr. P.S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Ms. Shruti Jose, Adv.
Mr. S. C. Verma, AG
Mr. Sumeer Sodhi, AOR
Mr. Gaurav Arora, Adv.
Mr. Sanjay Kumar Tyagi, AOR
Mr. Shovan Mishra, AOR
Ms. Bipasa Tripathy, Adv.
Mr. Tapesh Kumar Singh, AOR
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Karun Sharma, Adv.
Mr. Anupam Ngangom, Adv.
Mr. Wahengbam Immanuel Meitei, Adv.
Mr. Anupam Raina, AOR
Mr. Nishe Rajen Shonker, AOR
Ms. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
Ms. Maitrayee Banerjee, Adv.
Mr. Rohit Bansal, Adv.
Ms. Kshitij Singh, Adv.
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Mr. Kunal Chatterji, AOR
Ms. Taruna Ardhendumauli Prasad, AOR
Mr. Anil Shrivastav, AOR
Mr. Avneesh Arputham, Adv.
Ms. Anuradha Arputham, Adv.
Mr. Ankit Sharma, Adv.
For M/S. Arputham Aruna and Co, AOR
Mrs. Swarupama Chaturvedi, AOR
Mr. Gautam Narayan, AOR
Mr. P. V. Yogeswaran, AOR
Mr. E. C. Agrawala, AOR
Mr. Ambhoj Kumar Sinha, AOR
Mr. Sharan thakur, Adv.
Mr. Mahesh Thakur, AOR
Mr. Siddhartha Thakur, Adv.
Ms. Vipasha Singh, Adv.
Mr. BishwendraN. Singh, Adv.
Mr. Mustafa Sajad, Adv.
Mr. Ajay Kanojiya, Adv.
Mr. Tapesh Kumar Singh, AAG
Mr. Aditya Pratap Singh, AOR
Mr. Vikramjit Banerjee, ASG
Mr. K.V.Sreemuthin, Adv.
Ms. Priyadarshini Priya, Adv.
Mr. G. S. Makker, AOR
Mr. Anand Dilip Landge, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya A. Pande, AOR
Mr. Bharat Bagla, Adv.
Ms. Kirti Dadheech, Adv.
Mr. Avineesh Jha, Adv.
Mr. Siddhesh Kotwal, Adv.
Ms. Ana Upadhyay, Adv.
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Ms. Manya Hasija, Adv.
Mr. Akash Singh, Adv.
Mr. Nihar Dharmadhikari, Adv.
Ms. Sampriti Baksi, Adv.
Mr. Nirnimesh Dube, AOR
Mr. Mahfooz A. Nazki, AOR
Mr. Polanki Gowtham, Adv.
Mr. Shaik Mohamad Haneef, Adv.
Mr. T. Vijaya Bhaskar Reddy, Adv.
Mr. K.V.Girish Chowdary, Adv.
Ms. Rajeswari Mukherjee, Adv.
Ms. Niti Richhariya, Adv.
Ms. Deepanwita Priyanka, AOR
UPON hearing the counsel the Court made the following
O R D E R
1 List on 10 January 2022 on top of the Board. I A No 141108 of 2022 in WP (C) No 699 of 2016 2 The Interlocutory Application has been filed by the High Court of Judicature at
Allahabad seeking transfer of two judicial officers, namely, (1) Sri Ram Sudh Singh posted as Additional District & Sessions Judge (Ghazipur) in the District Ghazipur, UP and (2) Sri Siyaram Chaurasia posted as Additional District & Sessions Judge in District of Varanasi in UP for administrative reasons to other suitable post(s).
3 The Interlocutory Application is allowed.
I A No 141281 of 2022 in WP (C) No 699 of 2016 4 The Interlocutory Application has been filed by the High Court of Judicature at Allahabad seeking transfer of Sri Alok Dubey posted as Additional District & 9 Sessions Judge in District Rampur, UP considering the application seeking premature transfer to Allahabad to take care of his ailing 9 year old son who is suffering psychiatric illness.
5 The Interlocutory Application is allowed.
(GULSHAN KUMAR ARORA) (SAROJ KUMARI GAUR)
AR-CUM-PS ASSISTANT REGISTRAR