Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12C] [Entire Act] Securities And Exchange Board Of India - Subsection Section 12C(b) in Securities and Exchange Board of India (Portfolio Managers) Regulations, 1993 (b)it intimates the Board prior to undertaking such activity and submit declarations as specified in clause (1) of Schedule VI.
