Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of Mizoram - Subsection Section 9(1)(d) in Mizoram (Finance and Accounts Service) Rules, 1991 (d)Payment of examination fee. - He must pay fees prescribed by the Government or the Commission as the case may be.