Supreme Court - Daily Orders
Manoj Singh vs Chintel India Pvt. Ltd. on 3 January, 2024
Bench: Hrishikesh Roy, Prashant Kumar Mishra
ITEM NO.801 COURT NO.6 SECTION X
(Mentioning)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 273/2022
MANOJ SINGH & ORS. Petitioner(s)
VERSUS
CHINTEL INDIA PVT. LTD. & ORS. Respondent(s)
With
Writ Petition(C) NO.884 of 2023 (mentioned matter)
Date : 03-01-2024 This petition was mentioned today.
CORAM :
HON'BLE MR. JUSTICE HRISHIKESH ROY
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
For Petitioner(s) Mr. Aditya Singh, Adv. (Mentioned By)
Mr. Prashant Bhushan, AOR
For Respondent(s) Ms. Charu Sangwan, AOR
Mr. Samar Vijay Singh, AOR
UPON being mentioned, the Court made the following
O R D E R
Writ Petition(C) NO.884 of 2023 This matter was mentioned today.
We are not inclined to pass any order.
(DEEPAK JOSHI) Signature Not Verified (KAMLESH RAWAT) COURT MASTER (SH) ASSISTANT REGISTRAR Digitally signed by Jayant Kumar Arora Date: 2024.01.03 17:48:31 IST Reason: