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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2)(b) in The National Institutes of Technology, Science Education and Research, 2007

(b)to lay down policy.regarding cadres, methods of recruitment and conditions of service of employees, institution of scholarships and freeships, levying of fees an4 other matters of common interest;