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State of Telangana - Section

Section 11 in Telangana Small Causes Courts Act, 1330 F

11. Appeal from certain orders.

- Where an order specified in clause (h) of sub-section (1) of section 104 of the Code of Civil Procedure, 1908 (Central Act 5 of 1908) is made by a Court of Small Causes, an appeal therefrom shall lie to the High Court.