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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of West Bengal - Subsection

Section 31(1)(a) in The West Bengal University of Animal and Fishery Sciences Act, 1995

(a)a grant being not less than the net expenditure incurred in the previous year in respect of the activities of the institutions of veterinary and animal sciences and allied sciences and such Departments of the State Government relating to veterinary and animal sciences and allied sciences as are transferred to the University;