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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Odisha - Subsection

Section 56(1) in The Orissa Agricultural Produce Markets Rules, 1958

(1)The Market Committee shall maintain a record in which regular and proper account of each consignment of the agricultural produce brought in for sale in the market shall be kept.Explanation - For the purpose of this Sub-rule entries collectively relating to more than one consignment shall not be deemed to be a proper and regular account of consignment.