Kerala High Court
(Appellant-Accused) vs State Of Kerala on 24 September, 2010
Author: C.T. Ravikumar
Bench: C.T.Ravikumar
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE C.T.RAVIKUMAR
MONDAY, THE 9TH DAY OF MARCH 2015/18TH PHALGUNA, 1936
UNNUMB.Crl.R.P....... of 2011 ( )
(ZCRL.R.P.NO.9685 OF 2011)
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AGAINST THE JUDGMENT IN CRA 500/2007 of I ADDL.SESSIONS JUDGE, KOLLAM
DATED 24-09-2010
AGAINST JUDGMENT IN ST 120/2006 of J.M.F.C. - III, KOLLAM
DATED 24-07-2007
PETITIONER(S):(APPELLANT-ACCUSED)
--------------------------------------------
SATHYARAJAN,
S/O. RAMAN
RESIDING AT KALARIKIZHAKKATHIL
APX/112, CHERIYAZHIKKAL
KARUNAGAPPALLY, KOLLAM
BY ADV. SRI.HARISH GOPINATH
RESPONDENT(S):
-------------------
1.STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR
HIGH COURT OF KERALA
ERNAKULAM
2.THE DISTRICT OFFICER
MATSYAFED, KOLLAM
REPRESENTED BY AUTHORISED OFFICER
K.C.SIVANAND, PROJECT OFFICER
MATSYAFED DISTRICT OFFICE, KOLLAM-691013
R2 BY ADV. SRI.GEORGE POONTHOTTAM, SC,MATSYAFED
R1 BY PUBLIC PROSECUTOR SMT.SEENA RAMAKRISHNAN
THIS UNNUMBERED CRIMINAL REVISION PETITION HAVING COME UP FOR
ADMISSION ON 09-03-2015, THE COURT ON THE SAME DAY PASSED THE
FOLLOWING:
C.T. RAVIKUMAR, J.
==========================
CRL.M.A.No.9685 OF 2011
&
UNNUMBERED CRL.R.P........ OF 2011
(ZCRL.R.P.No.9685 OF 2011)
==========================
Dated this the 9th day of March, 2015
ORDER
Crl.M.A.No.9685 of 2011
This application for condonation of delay was allowed on condition that the petitioner pays 1000/- to the Secretary, High Court Legal Services Committee within a period of two weeks from 28.05.2012. There was no representation for the petitioner when this matter was taken up for consideration on 24.2.2015 and thereafter, on 27.2.2015. The direction in the order dated 28.05.2012 has not so far been complied with. In the result, this application is dismissed. UNNUMBERED CRL.R.P.............OF 2011 In view of the order in Crl.M.A.No.9685 of 2011, this revision petition, which is yet to be admitted, is rejected.
Sd/-
C.T. RAVIKUMAR
(JUDGE)
spc/
W.P.(C). 2
C.T. RAVIKUMAR, J.
W.P.(C). 3
JUDGMENT
September,2010