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[Cites 0, Cited by 0] [Section 226] [Entire Act]

State of Goa - Subsection

Section 226(1) in Goa Prisons Rules, 2006

(1)The Medical Officer in charge of a prison hospital shall inspect every prisoner detailed for extramural work before he leaves the prison in the morning and after his return thereto for the purpose of satisfying himself that he is physically fit for the work for which he has been selected and has not suffered therefrom.