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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of West Bengal - Subsection

Section 64(2)(i) in New Town, Kolkata Development Authority Act, 2007

(i)"storage building" that is, to say, any building or part thereof, used principally for the storage or sheltering of goods, wires or merchandise as in warehouses. Such building shall include cold storage, freight depots, transit sets, store houses, public garages, hungers, silos and barns ;