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State of Rajasthan - Section

Section 25 in Rajasthan Go-Seva Ayog Act, 1995

25. Directions by the State Government.

(1)In the discharge of its functions the commission shall be guided by such directions on question of policy as may be given to it by the State Government.
(2)If any dispute arises between the State Government and the commission as to whether a question is or is not a question of policy, the decision of the State Government shall be final.