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Orissa High Court

State Of Odisha And Others vs Sri Brundaban Bagh ... Opposite Party on 21 December, 2022

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                       RVWPET No.220 of 2017

                State of Odisha and others                    ....           Petitioners
                                                              Senior Standing Counsel
                                              -versus-
                Sri Brundaban Bagh                            ...        Opposite Party
                                                              .


                            CORAM:
                            THE CHIEF JUSTICE
                            DR JUSTICE S.K. PANIGRAHI

                                              ORDER

21.12.2022 Order No.

03. 1. No ground is made out to review the order dated 5th April, 2017 passed in WP(C) No.13200 of 2016. Questions of law, if any, arising from the original order of the Tribunal are left open for decision in some other appropriate cases.

2. The RVWPET is, accordingly, dismissed.

(Dr. S. Muralidhar) Chief Justice (Dr. S.K. Panigrahi) Judge S.K. Guin