Orissa High Court
State Of Odisha And Others vs Sri Brundaban Bagh ... Opposite Party on 21 December, 2022
Author: S.K. Panigrahi
Bench: S.K. Panigrahi
IN THE HIGH COURT OF ORISSA AT CUTTACK
RVWPET No.220 of 2017
State of Odisha and others .... Petitioners
Senior Standing Counsel
-versus-
Sri Brundaban Bagh ... Opposite Party
.
CORAM:
THE CHIEF JUSTICE
DR JUSTICE S.K. PANIGRAHI
ORDER
21.12.2022 Order No.
03. 1. No ground is made out to review the order dated 5th April, 2017 passed in WP(C) No.13200 of 2016. Questions of law, if any, arising from the original order of the Tribunal are left open for decision in some other appropriate cases.
2. The RVWPET is, accordingly, dismissed.
(Dr. S. Muralidhar) Chief Justice (Dr. S.K. Panigrahi) Judge S.K. Guin