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State of Andhra Pradesh - Section

Section 47 in Andhra Pradesh Excise (Grant of License of Selling by Bar and Conditions of License) Rules, 2017

47. Inspection book to be maintained.

- An inspection book in Form -8B, with machine numbered pages shall be kept in the shop for the use of the inspecting officers, and the licensee shall be responsible for the safe custody of it. The inspection book shall be the property of the Government and shall be handed over to the Prohibition & Excise officer concerned on expiry of the period of license.