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State of Uttar Pradesh - Section

Section 30 in U.P. Board of Secondary Sanskrit Education (Appointment and Conditions of Service of Heads of Institution, Teachers and other employees of the Institutions Rules, 2009

30.

Unless before the expiry of the period of probation, the service of head of the institution of teacher is terminated or action is taken to dismiss, discharge or remove him or reduce him in rank or under Regulation 31, he shall be confirmed on the post and in the grade at the end of his probation.