Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 28] [Section 3] [Entire Act] Union of India - Subsection Section 3(c) in The Mines And Minerals (Development And Regulation) Act, 1957 (c)"mining lease" means a lease granted for the purpose of undertaking mining operations, and includes a sub-lease granted for such purpose;
