Delhi High Court - Orders
Smt. Santosh Devi vs Guru Teg Bahadur Hospital Shahdara, ... on 6 September, 2022
$~R-79
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13869/2004
SMT. SANTOSH DEVI ..... Petitioner
Through: Ms. Meghna De, Advocate
versus
GURU TEG BAHADUR HOSPITAL SHAHDARA,
DELHI ..... Respondent
Through: Ms. Avnish Ahlawat, Standing
Counsel, GNCTD with
Ms. Tania Ahlawat, Mr. Uday Singh
Ahlawat, Ms. Aliza Alam and
Ms.Laavanya Kaushik, Advocates.
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 06.09.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).
Arguments heard.
Judgment reserved.
Both the parties are at liberty to file their brief synopsis within a period of one week from today, alongwith all the judgments on which they have relied upon.
GAURANG KANTH, J SEPTEMBER 06, 2022 kd Signature Not Verified Digitally Signed By:RITU DHIRANIA Signing Date:13.09.2022 16:54:23