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[Cites 0, Cited by 0] [Section 27M] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27M(3) in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967

(3)All rules made under this Section shall be subject to the provisions of sub-sections (3) and (4) of Section 36.