Section 30(1)(c) in The Goa, Daman and Diu Town and Country Planning Act, 1974

[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Goa - Subsection

Section 30(1)(c) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(c)indicate, define and provide-

(i)for existing and proposed national high-ways, arterial roads, ring roads and major streets; and

(ii)for existing and proposed lines of communications, including railways, tram-ways, airports and canals;