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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(2) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(2)Such person shall report to the State Government, the result of such inspection or inquiry, and the State Government shall communicate to the Board his views with reference to the results of such inspection or inquiry and the Board shall thereupon communicate its view to the Chancellor, who may advise the University upon the action to be taken, if any.