Punjab-Haryana High Court
State Of Haryana vs Kailash Singh & Others on 1 July, 2013
Author: G.S.Sandhawalia
Bench: Jasbir Singh, G.S.Sandhawalia
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
CRA No.488-MA of 2002
Date of decision:01.07.2013
State of Haryana .....Appellant
Versus
Kailash Singh & others ......Respondents
CORAM: HON'BLE MR.JUSTICE JASBIR SINGH
HON'BLE MR.JUSTICE G.S.SANDHAWALIA
Present: Mr.G.S.Chahal, Addl.A.G., Haryana, for the appellant.
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G.S.Sandhawalia J.
For orders, see judgment passed in CRA No.318-DB of 2002 titled Attar Singh & others Vs. State of Haryana of even date.
(G.S.SANDHAWALIA)
JUDGE
01.07.2013 (JASBIR SINGH)
sailesh JUDGE