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Punjab-Haryana High Court

State Of Haryana vs Kailash Singh & Others on 1 July, 2013

Author: G.S.Sandhawalia

Bench: Jasbir Singh, G.S.Sandhawalia

 IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

                                                    CRA No.488-MA of 2002
                                                    Date of decision:01.07.2013

State of Haryana                                                     .....Appellant

                                 Versus

Kailash Singh & others                                         ......Respondents


CORAM: HON'BLE MR.JUSTICE JASBIR SINGH
       HON'BLE MR.JUSTICE G.S.SANDHAWALIA

Present:     Mr.G.S.Chahal, Addl.A.G., Haryana, for the appellant.

                         *****

G.S.Sandhawalia J.

For orders, see judgment passed in CRA No.318-DB of 2002 titled Attar Singh & others Vs. State of Haryana of even date.




                                                   (G.S.SANDHAWALIA)
                                                         JUDGE



01.07.2013                                            (JASBIR SINGH)
sailesh                                                  JUDGE