Section 2(3)(v) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Act, 1958

[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

(v)"Timber" includes trees where they have fallen or have been felled, and all woods, whether cut of or fashioned or hollowed cut for any purpose;

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