Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(g) in Transfer of Evacuee Deposits Rules, 1955

(g)Receipt Book. - Any person authorised to receive money on behalf of the Custodian shall issue a receipt in Form XI. The receipt shall be prepared by carbon process by using double-sided carbon paper. All receipts shall be signed by the Custodian or by an officer authorised by him in this behalf.