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[Cites 0, Cited by 0] [Section 49(5)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(5)(v) in The Prevention of Food Adulteration Rules, 1955

(v)[ Containers made of plastic materials not conforming to the following Indian Standards specification, used as appliances or receptacles for packing or storing, whether partly or wholly, food articles, namely:- [Inserted by G.S.R 507(E), dated 19th March, 1986 (w.e.f. 19-3-1987).]